Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 434(1)] [Section 434] [Entire Act]

State of Maharashtra - Subsection

Section 434(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)by public notice prescribe such temporary regulations to be observed by the public or by any person or class of persons,