Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 518 in Bihar Education Code, 1961

518. Overstaying Leave.

- Should a boarder overstay leave (a) if he brings a satisfactory written explanation from his parent or guardian he may, at the discretion of the hostel authority, be excused; (b) if no satisfactory explanation is produced he may be punished at the discretion of the Principal or Headmaster.