Section 37(1)(vii) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(1)(vii) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(vii)increases or diminishes, or alters in any way any weight or measure with a view to deceiving any person or knowing or having reason to believe that any person is likely to be deceived thereby.

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State of Jammu-Kashmir - Subsection

Section 37(1)(vii) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997