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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in West Bengal Town and Country (Planning and Development) Act, 1979

(1)The State Government may, by notification, declare any area in West Bengal to which the provisions of this Act have come into force under sub-section (3) of section 1 to be a Planning Area for the purposes of this Act.