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State of Tamilnadu - Section

Section 22 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

22. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, as occasion requires, by order, not inconsistent with the provisions of this Act, do anything which appears to be necessary or expedient for the purpose of removing the difficulty:Provided that no such order shall be made after the expiry of two years from the date of commencement of this Act.The Schedule[See Section 3(2)]
SI. No. Reliefer Assistance Amount (in Rupees)
1. Accident Relief.  
  (a) Death due to accident. 1,00,000
  (b) Loss of both hands. 1,00,000
  (c) Loss of both legs. 1,00,000
  (d) Loss of one hand and one leg. 1,00,000
  (e) Total and irrecoverable loss of sight in both eyes. 1,00,000
  (f) Loss of one hand or one leg. 50,000
  (g) Loss of limbs from grievous injuries other than thosespecified above. 20,000
2. Natural death 10,000
3. Funeral expenses 2,500
4. Educational assistance to - Day Scholar Hosteller
  Son and daughter of the members Boys Girls Boys Girls
  (a) 10th Std. pass 1250 1500 - -
  (b) 12th Std. pass 1750 2000 - -
  (c) I.T.I or Polytechnic (per year) 1250 1750 1450 1950
  (d) Bachelor Degree (per year) 1750 2250 2000 2500
  (e) Post Graduate (per year) 2250 2750 3250 3750
  (f) Professional Courses (Law, Engineering, etc.) (per year) 2250 2750 4250 4750
  (g) Post Graduate Professional Courses (per year). 4250 4750 6250 6750
  (h) Loss of one hand or one leg.     50,000  
5. Marriage Assistance        
  (a) Marriage of member        
  (i) Male     3,000  
  (ii) Female     5,000  
  (b) Marriage of son or daughter of the Member        
  (i) Male     3,000  
  (ii) Female     5,000  
6. Delivery or Miscarriage Of Pregnancy or Termination ofPregnancy.        
  i) Delivery   6,000 (@ Rs. 1,000 per month for six months)  
  ii) Miscarriage   3,000  
  iii) Termination   3,000  
7. Old Age Pension (per month).   400