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State of Tamilnadu - Section
Section 22 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006
22. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the Government may, as occasion requires, by order, not inconsistent with the provisions of this Act, do anything which appears to be necessary or expedient for the purpose of removing the difficulty:Provided that no such order shall be made after the expiry of two years from the date of commencement of this Act.The Schedule[See Section 3(2)]| SI. No. | Reliefer Assistance | Amount (in Rupees) | |||
| 1. | Accident Relief. | ||||
| (a) Death due to accident. | 1,00,000 | ||||
| (b) Loss of both hands. | 1,00,000 | ||||
| (c) Loss of both legs. | 1,00,000 | ||||
| (d) Loss of one hand and one leg. | 1,00,000 | ||||
| (e) Total and irrecoverable loss of sight in both eyes. | 1,00,000 | ||||
| (f) Loss of one hand or one leg. | 50,000 | ||||
| (g) Loss of limbs from grievous injuries other than thosespecified above. | 20,000 | ||||
| 2. | Natural death | 10,000 | |||
| 3. | Funeral expenses | 2,500 | |||
| 4. | Educational assistance to - | Day Scholar | Hosteller | ||
| Son and daughter of the members | Boys | Girls | Boys | Girls | |
| (a) 10th Std. pass | 1250 | 1500 | - | - | |
| (b) 12th Std. pass | 1750 | 2000 | - | - | |
| (c) I.T.I or Polytechnic (per year) | 1250 | 1750 | 1450 | 1950 | |
| (d) Bachelor Degree (per year) | 1750 | 2250 | 2000 | 2500 | |
| (e) Post Graduate (per year) | 2250 | 2750 | 3250 | 3750 | |
| (f) Professional Courses (Law, Engineering, etc.) (per year) | 2250 | 2750 | 4250 | 4750 | |
| (g) Post Graduate Professional Courses (per year). | 4250 | 4750 | 6250 | 6750 | |
| (h) Loss of one hand or one leg. | 50,000 | ||||
| 5. | Marriage Assistance | ||||
| (a) Marriage of member | |||||
| (i) Male | 3,000 | ||||
| (ii) Female | 5,000 | ||||
| (b) Marriage of son or daughter of the Member | |||||
| (i) Male | 3,000 | ||||
| (ii) Female | 5,000 | ||||
| 6. | Delivery or Miscarriage Of Pregnancy or Termination ofPregnancy. | ||||
| i) Delivery | 6,000 (@ Rs. 1,000 per month for six months) | ||||
| ii) Miscarriage | 3,000 | ||||
| iii) Termination | 3,000 | ||||
| 7. | Old Age Pension (per month). | 400 |