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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(3) in The Orissa Development Authorities Rules, 1983

(3)The Officer authorised by the Engineer-member shall check, measure the works at least ten per cent in respect of that work covered by running bill and five per cent in respect of that covered by a final bill.