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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(f) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016

(f)Contact details- contact address, contact numbers and email-id of the promoter, authorized person and other officials related to the project.