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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3)(b) in The Orissa Secretariat Service Rules, 1980

(b)For preparation of the list of officers fit for promotion to the different categories of posts specified under Rule 3, the Selection Board shall consider the cases of eligible officers coming within the zone of consideration as provided in Clause (a) above.]