Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Bombay Presidency - Subsection Section 25(2) in Bombay High Court (Designation of Senior Advocates) Rules, 2018 (2)All documents annexed to the application should be accompanied by a detailed index containing the details thereof.
