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State of Bihar - Section

Section 73 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

73. Payments to the tahsildar after certificate.

- When payments are made to the tahsildar after certificate he will send a report in duplicate to the khasmahal department. The department will send the report to the certificate-officer, who will make the requisite entries in his registers and will return the report with a note either (i) that the certificate has been satisfied completely and proceedings stopped, or (ii) that the payment has been noted by him and the balance remaining for recovery is Rs The khasmahal office will retain one copy of the report and return the other to the Tahsildar. In other respects the tahsildar will treat the payment as his own collection.