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Union of India - Section

Section 16 in The Sovereign Gold Bonds Scheme, 2015

16. Transfer of Gold Bonds.

- The Gold Bonds in the form of Stock Certificate is transferable by execution of an Instrument of transfer as in Form 'F', in accordance with the provisions of the Government Securities Act, 2006 (38 of 2006) and the Government Securities Regulations, 2007, published in part III, Section 4 of the Gazette of India dated the 1st December, 2007.