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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2)(b) in West Bengal Societies Registration Rules, 1963

(b)receive all moneys on behalf of the society and to issue receipts (other than contractual receipts) in effectual discharge of the money stated to have been received therein;