Section 22(1)(b) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(b)the accounts of the Panchayat Samiti or Zila Parishad, as the case may be, out of its own resources;

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