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Bombay High Court

Lite Bite Foods Pvt. Ltd vs Airports Authority Of India on 27 November, 2019

Author: G.S. Patel

Bench: G.S. Patel

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION LODGING NO. 495 OF 2019

       Lite Bite Foods Pvt. Ltd.                            ....Petitioner
                    V/S
       Airports Authority Of India                       ....Respondent

Mr Zal Andharyjuna i/b Mehul Shah For petitioner Ms Lopin Munim a/w Mr Sn Mathew i/b Rajesh Kothari & Co for respondent CORAM : G.S. PATEL, J DATE : 27th November, 2019 P.C. :

At the request of learned advocate for the Respondent(s) No. , Stand over to 03/12/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 28/11/2019 03:48:09 :::