Bombay High Court
Lite Bite Foods Pvt. Ltd vs Airports Authority Of India on 27 November, 2019
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION APPLICATION LODGING NO. 495 OF 2019
Lite Bite Foods Pvt. Ltd. ....Petitioner
V/S
Airports Authority Of India ....Respondent
Mr Zal Andharyjuna i/b Mehul Shah For petitioner Ms Lopin Munim a/w Mr Sn Mathew i/b Rajesh Kothari & Co for respondent CORAM : G.S. PATEL, J DATE : 27th November, 2019 P.C. :
At the request of learned advocate for the Respondent(s) No. , Stand over to 03/12/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 27/11/2019 ::: Downloaded on - 28/11/2019 03:48:09 :::