Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(x) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(x)the Superintendent shall be responsible for the purchase of provisions and by informing himself/herself of the current bazar rates, shall satisfy himself/herself that the full amount of food is purchased and the rates are reasonable and shall also see the rations weighed and served out to the cooks;