Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 36 in Haryana Municipal Corporation Election Rules, 1994

36. Design of ballot boxes.

- Every ballot box shall be of such design as may be approved by the State election Commissioner.