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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(vi) in The Local Authorities Loans Act, 1914

(vi)the cases in which the [appropriate Government] [Substituted for Local Government by A.O.1937.] may make loans [***] [Certain words were omitted by the Devolution Act, 1920 (38 of 1920), section 2 and Schedule I.]