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[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(5)(iii) in The Representation of the People Act, 1951

(iii)“public financial institution” means a public financial institution within the meaning of section 4A of the Companies Act, 1956 (1 of 1956) and includes bank;