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[Cites 0, Cited by 0] [Section 40A(7)] [Section 40A] [Entire Act]

State of West Bengal - Subsection

Section 40A(7)(b) in The Asansol Municipal Corporation Act, 1990.

(b)the Councillor referred to in sub-section (4) has voluntarily given up his membership of the recognised political party that set him up, or