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State of Jharkhand - Section

Section 101 in Bihar Chaukidari Manual

101. [ [Substituted by Notification No. 4017, dated 24.4.1981.]

Chaukidars and dafadars shall be paid every month upon dates to be fixed for each thana and outpost by the District Magistrate for the whole district.Such dates shall be communicated by notice yearly to the different panchayats concerned.]