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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(7)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)The Registrar shall consider all such objections, suggestions and opinion and make such modifications in the draft direction as may seem to him desirable in the light of those objections, suggestions or opinion and then issue a final direction under sub-section (3) of Section 16.