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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(b) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(b)direct a punishing authority to institute disciplinary proceedings against any employee on whom that punishing authority is competent to impose under these rules any of the penalties specified in Rule 5.