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Supreme Court - Daily Orders

Bdr Pharmaceuticals International ... vs Vifor (International) Ltd on 8 April, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.45                              COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   10276/2024

     [Arising out of impugned final judgment and order dated 07-02-2024
     in FAO(OS)(COMM) No. 159/2023 passed by the High Court of Delhi at
     New Delhi]

     BDR PHARMACEUTICALS INTERNATIONAL PRIVATE LIMITED                   Petitioner(s)

                                     VERSUS
     VIFOR (INTERNATIONAL) LTD. & ORS.                                   Respondent(s)

     IA No.73086/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     IA No. 73086/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT;IA No. 147979/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES;IA No. 100297/2024 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES

     Date : 08-04-2025 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI

     For Petitioner(s) :Dr. Abhishek Manu Singhvi, Sr. Adv.
                        Mr. Chander M. Lall, Sr. Adv.
                        Mr. Kunal Vajani, Adv.
                        Mr. Kunal Mimani, AOR
                        Mr. Prashant Alai, Adv.

     For Respondent(s) :Mr. Neeraj Kishan Kaul, Sr. Adv.
                        Mr. Pravin Anand, Adv.
                        Ms. Ruby Singh Ahuja, Adv.
                        Ms. Vaishali R. Mittal, Adv.
                        Ms. Kritika Sachdeva, Adv.
                        Ms. Gitanjali Sharma, Adv.
                        Ms. Varsha Himatsingka, Adv.
                        Ms. Ira Mahajan, Adv.
                        Ms. Pritha Suri, Adv.
                        M/S. Karanjawala & Co., AOR

                                       Mr. Guru Nataraj, Adv.
                                       Ms. Archana Sahadeva, AOR
                                       Mr. Harshit Bhoi, Adv.
Signature Not Verified
                              UPON hearing the counsel the Court made the following
Digitally signed by
INDU MARWAH
Date: 2025.04.08
                                                 O R D E R

18:03:23 IST Reason: Not taken up.

List on 22.04.2025. (INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)