Supreme Court - Daily Orders
Bdr Pharmaceuticals International ... vs Vifor (International) Ltd on 8 April, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.45 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10276/2024
[Arising out of impugned final judgment and order dated 07-02-2024
in FAO(OS)(COMM) No. 159/2023 passed by the High Court of Delhi at
New Delhi]
BDR PHARMACEUTICALS INTERNATIONAL PRIVATE LIMITED Petitioner(s)
VERSUS
VIFOR (INTERNATIONAL) LTD. & ORS. Respondent(s)
IA No.73086/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 73086/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT;IA No. 147979/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES;IA No. 100297/2024 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES
Date : 08-04-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) :Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Chander M. Lall, Sr. Adv.
Mr. Kunal Vajani, Adv.
Mr. Kunal Mimani, AOR
Mr. Prashant Alai, Adv.
For Respondent(s) :Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pravin Anand, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Vaishali R. Mittal, Adv.
Ms. Kritika Sachdeva, Adv.
Ms. Gitanjali Sharma, Adv.
Ms. Varsha Himatsingka, Adv.
Ms. Ira Mahajan, Adv.
Ms. Pritha Suri, Adv.
M/S. Karanjawala & Co., AOR
Mr. Guru Nataraj, Adv.
Ms. Archana Sahadeva, AOR
Mr. Harshit Bhoi, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
INDU MARWAH
Date: 2025.04.08
O R D E R
18:03:23 IST Reason: Not taken up.
List on 22.04.2025. (INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)