Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Central Silk Board Act, 1948. 1. Short title and extent. (1)This Act may be called the Centraln Silk Board Act, 1948.(2)[ It extends to the whole of India [***] [Substituted by the A.O. 1950, for sub-section (2).].]
