Section 126 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
126. Safety systems .-(1) The operator shall establish before hand the actions and operational limitations required to be imposed in the event of overriding or disconnection of safety systems or parts of such systems, or when the systems are otherwise impaired.
(2)The status of overriding, disconnections and other impairments shall be known at all times, and recorded.
