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State of Madhya Pradesh - Section

Section 56 in The M.P. Gram Nyayalaya Rules, 2001

56. Resignation of Pradhan.

- A Pradhan may resign his office by giving notice in writing to that effect to the Chief Executive Officer of the Janpad Panchayat and such resignation shall take effect from the expiry of one month from the date of its receipt by the Chief Executive Officer of Janpad Panchayat.