Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(ii) in Bihar Cinemas (Regulation) Rules, 1974

(ii)Persons aggrieved by the order of a licensing authority under sub-rule (i) shall have a right of [appeal] [See notification under Rule 9.] against such order to the State Government or any person or authority specially appointed by the State Government for the purpose.