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Union of India - Section

Section 72 in The Delhi Police Act, 1978

72. [Repealed]

[References to Judicial Magistrate of the First class in sections 108,109 and 110 of the Code of Criminal Procedure, 1973 not to be construed as references to an Executive Magistrate]Rep. by the Code of Criminal Procedure, (Amendment) Act, 1980 (63 of 1980), Section 9 (w.e.f. 23. 9. 1980).