Section 15 in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021
15.
(1)The functions of the Planning and Development Committee shall be to assist the Parishad in-(a)the preparation and co-ordinated implementation of the Plan and the Projects;(b)scrutinizing the projects of the Participating Department or an Implementing Agency to ensure that the same are in conformity with the Plan;(c)makimg such recommendations to the Parishad as it may think necessary to amend ormodify any Plan;(d)co-ordinating and Implementing different Project at the District level;(e)Perform such other functions, in connection with the administration of this Act, as may be entrusted to it by the Parishad.
