Karnataka High Court
Sri Rajanna vs M/S Valmark Fortune on 7 November, 2023
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2023:KHC:39672
WP No. 23027 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO.23027 OF 2023 (GM-CPC)
BETWEEN:
1. SRI. RAJANNA,
S/O LATE T. NAGAPPA,
AGED ABOUT 48 YEARS,
R/A NO.28, KADIRAPPA ROAD,
DODDIGUNTA,
COX TOWN,
BENGALURU - 560 005.
2. SHRI. K. LOKESH,
S/O KASTURI RANGA,
AGED ABOUT 51 YEARS,
R/A NO.28, KADIRAPPA ROAD,
DODDIGUNTA,
Digitally signed COX TOWN,
by HARSHITHA B
Location: High BENGALURU - 560 005.
Court Of
Karnataka
3. SHRI. K. NAGARAJA,
S/O KASTURI RANGA,
AGED ABOUT 49 YEARS,
R/A NO.28, KADIRAPPA ROAD,
DODDIGUNTA,
COX TOWN,
BENGALURU - 560 005.
4. SHRI. K.R.SHYLESH,
S/O KASTURI RANGA,
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NC: 2023:KHC:39672
WP No. 23027 of 2023
AGED ABOUT 46 YEARS,
R/A NO.28, KADIRAPPA ROAD,
DODDIGUNTA,
COX TOWN,
BENGALURU - 560 005.
...PETITIONERS
(BY SRI. V.B.SHIVAKUMAR., ADVOCATE)
AND:
M/S. VALMARK FORTUNE,
A REGISTERED PARTNERSHIP FIRM,
HAVING ITS REGISTERED OFFICE AT
10TH FLOOR, THE RESIDENCY NO.133/1,
RESIDENCY ROAD,
BENGALURU - 560 025.
REPRESENTED BY ITS
MANAGING PARTNER,
SHRI. RATAN BABULAL JAIN.
...RESPONDENT
(BY SRI. HARSHA D JOSHI, ADVOCATE FOR C/R)
THIS WP IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 16.09.2023 PASSED IN OS.NO.5509/2020 ON IA NO.6
FILED UNDER SECTION 10 OF CPC ON THE FILE OF THE XIX
ADDL. CITY CIVIL AND SESSION JUDGE, BENGALURU (CCH-18)
WHICH IS PRODUCED AS ANNEXURE-A AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2023:KHC:39672
WP No. 23027 of 2023
ORDER
Learned counsel Sri. V.B.Shivakumar after arguing the matter for some time, seeks leave to withdraw the writ petition.
2. The submission of learned counsel for the petitioners is placed on record.
Accordingly, writ petition is dismissed as withdrawn.
Sd/-
JUDGE SMJ List No.: 1 Sl No.: 35