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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(ix) in The Orissa Panchayat Samiti Act, 1959

(ix)[ grants from any authorities, organisations or statutory bodies.] [Inserted by vide Orissa Act No. 24 of 1961.]