Section 13(2)(f) in The Bihar Molasses (Control) Act, 1947
(f)[ regulate imposition and recovery of permit fee and administrative charges on released molasses;] [Inserted by Act 25 of 1977.](ff)[ prescribe the manner in which accounts of funds for regulation of adequate storage facilities in respect of molasses produced in factories shall be maintained and operated'] [Inserted by Act 7 of 1985.]