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State of Tamilnadu - Section

Section 18F in Tamil Nadu Prohibition Act, 1937

18F. [ ***] [Omitted by Tamil Nadu Act No. 33 of 1986.]

18F. Toddy farmer may grant licence.- When the exclusive or other privilege of manufacturing toddy has been granted under section 17-C, the State Government may declare that the written permission of the grantee to tap or draw toddy shall have, within the area to which the privilege extends,the same force and effect as a licence from such authority as may be prescribed for that purpose under this Act.