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Bombay High Court

Aaj Ka Anand Publications Llp Licensee ... vs Jitender Kumar Jain, Liquidator Of Aaj ... on 6 October, 2023

Bench: B.P. Colabawalla, M. M. Sathaye

                                                                         Board Sr.No.:-12

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10244 OF 2023

 Jitender Kumar Jain, Liquidator Of Aaj Ka     ....PETITIONER
 Anand Papers Ltd.
             V/S
 Union Of India Thru The Ministry Of Corporate
                                            ....RESPONDENT

Affairs And Ors WITH INTERIM APPLICATION NO. 14368 OF 2023 In Writ Petition 10244 OF 2023 Jitender Kumar Jain, Liquidator Of Aaj Ka ....PETITIONER Anand Papers Ltd.

V/S Union Of India Through The Ministry Of ....RESPONDENT Corporate Affairs And Ors WITH INTERIM APPLICATION NO. 15869 OF 2023 In Writ Petition 10244 OF 2023 Mrs. Ritu Anand Agarwal And Ors ....PETITIONER V/S Jitender Kumar Jain , Liquidator Of Aaj Ka ....RESPONDENT Anand And Ors WITH Page 1/3 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 08:24:47 ::: INTERIM APPLICATION NO. 15868 OF 2023 In Writ Petition 10244 OF 2023 M/s Kwality Catering Services Thr Its ....PETITIONER Authorised Signatory V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd. And Ors WITH INTERIM APPLICATION NO. 15867 OF 2023 In Writ Petition 10244 OF 2023 Aaj Ka Anand Publications Llp Licensee In The....PETITIONER Premises V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd.

Adv Abdullah Qureshi a/w Adv Shradha Patil i/b India Law LLP for petitioner Adv Shyam Kapadia, Counsel a/w Adv Merlyn Vasudeo for Invernor-SBI Adv Aniket Dighe, Adv Kaveri Narkar i/b Bhale & Co. for Intervenor - Edelusis Asset Reconstruction Co. Ltd. (Secured Creditor) Adv Prathamesh Kamath i/b Adv Sudhir Sadavarte for Applicant in IA/15867/23 Adv Mayank Bagla a/w Adv Durgesh Rege for Applicant in IA/1586/23 Mr. Melwyn D'Costa, Chief Manager, Mr. Kuldeep Chouhan, DGM, SBI are present in court Melwyn D'Costa, Page 2/3 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 08:24:47 ::: CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 6th October, 2023 P.C. :

S. O. to 09/10/2023 ( for directions).
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 08:24:47 :::