Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Tamilnadu - Section Section 173 in Tamil Nadu Panchayats Act, 1994 173. [Section 173 was omitted by Tamil Nadu Panchayats (Amendment) Act, 1995 (Tamil Nadu Act 29 of 1995)]
