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State of West Bengal - Section

Section 1 in The West Bengal Relief of Rural Indebtedness Act, 1975

1. Short title, extent and commencement.

(1)This Act may be called the West Bengal Relief of Rural Indebtedness Act, 1975.
(2)It extends to the whole of West Bengal.
(3)It shall come into force in such areas and on such dates as the State Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different areas.