Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Madhya Pradesh - Subsection Section 22(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973 (1)A candidate for direct recruitment in the Special Armed Force must have the following minimum qualifications :-(i)Height.- 5'6".
