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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(7) in The Bihar Municipal Act, 2007

(7)The annual statements prepared under sub-section (2) of Section 105 and sub-section (1) of Section 117 together with the reports prepared under sub-section (1) of Section 81 and under sub-section (2) of Section 249 shall be enclosed with the budget estimate.