Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3)(c) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011 (c)one third members from amongst local educationists or children in the school, to be decided by the parents in the said Committee.