Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(11)(11) in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019

11.2.1. Information on relevance of the programme to the Institution's mission and goals, objectives of the programme, nature of a prospective target group of learners, and appropriateness of ODL mode for acquiring specific competencies or skills;