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Allahabad High Court

Maharajwa & Another vs State Of U.P. on 6 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 539 of 2008
 

 
Petitioner :- Maharajwa & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vijay Bahadur Shivhare
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.
 

Hon'ble Anjani Kumar Mishra,J.

Counsel for the informant is directed to supply the correct address of accused Kallu within a period of two weeks from today.

List in the month of July, 2013.

Order Date :- 6.5.2013 Priyanka