Allahabad High Court
Maharajwa & Another vs State Of U.P. on 6 May, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 539 of 2008 Petitioner :- Maharajwa & Another Respondent :- State Of U.P. Petitioner Counsel :- Vijay Bahadur Shivhare Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
Hon'ble Anjani Kumar Mishra,J.
Counsel for the informant is directed to supply the correct address of accused Kallu within a period of two weeks from today.
List in the month of July, 2013.
Order Date :- 6.5.2013 Priyanka