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State of Odisha - Section

Section 13 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

13. Inter-se seniority.

- The inter se seniority of officers recruited under Rule 6 shall be governed by the forty point roster as specified in Appendix 'C and the seniority shall be fixed by the roster points irrespective of the fact as to when the person is recruited ;Provided that in case of non-availability of sufficient number of candidates for promotion through limited competitive examination in a year in which direct recruitment is made under Rule 12, their quota in respect of unfilled posts shall lapse and such unfilled posts shall be filled up by usual promotion from the cadre of Senior Civil Judges in accordance with Rule 6(2) :Provided further that the inter se seniority of the officers so promoted shall remain the same as it was in the cadre of Senior Civil Judges.Part-IV