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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(1) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(1)Before 1 5 days of expiry of the licence the licensee may apply for renewal of 2B licence to the Deputy Commissioner of Prohibition & Excise concerned.