Supreme Court - Daily Orders
Rajagopal H.Udupi vs Academy Of Med.Edn.Vutkoor Lax.Col.Of ... on 20 January, 2014
ITEM NO.54 REGISTRAR COURT.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.A. SAYEED
Petition(s) for Special Leave to Appeal (Civil) No(s).21691/2013
RAJAGOPAL H.UDUPI Petitioner(s)
VERSUS
ACADEMY OF MED.EDN.VUTKOOR LAX.COL.OF PH Respondent(s)
(With office report )
Date: 20/01/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr Dasharath T M., Adv.
Mr. S.N. Bhat,Adv.
For Respondent(s)
M/S. Lawyer’S Knit & Co,Adv.
UPON hearing counsel the Court made the following
O R D E R
Sole respondent has failed to file counter affidavit despite final chance granted on the last date.
No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.
| | |(M.A.SAYEED) | | | |REGISTRAR | hj