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Supreme Court - Daily Orders

Rajagopal H.Udupi vs Academy Of Med.Edn.Vutkoor Lax.Col.Of ... on 20 January, 2014

ITEM NO.54                  REGISTRAR COURT.1              SECTION IVA


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR M.A. SAYEED

Petition(s) for Special Leave to Appeal (Civil) No(s).21691/2013



RAJAGOPAL H.UDUPI                                     Petitioner(s)

                   VERSUS

ACADEMY OF MED.EDN.VUTKOOR LAX.COL.OF PH              Respondent(s)

(With office report )


Date: 20/01/2014    This Petition was called on for hearing today.


For Petitioner(s)
                          Mr Dasharath T M., Adv.
                       Mr. S.N. Bhat,Adv.


For Respondent(s)
                       M/S. Lawyer’S Knit & Co,Adv.



             UPON hearing counsel the Court made the following
                                 O R D E R

Sole respondent has failed to file counter affidavit despite final chance granted on the last date.

No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.

|                                |               |(M.A.SAYEED)               |
|                                |               |REGISTRAR                  |


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