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Himachal Pradesh High Court

Parkash Chand vs . Ajay Sharma on 22 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Parkash Chand vs. Ajay Sharma CR Nos. 77 and78 of 2015 22.06.2023 Present: Ms. Meera Devi, Advocate, for the petitioner(s).

Mr. Sumit Sood, Advocate, for respondent No.1.

Mr. Ramakant Sharma, Advocate, for r respondent No.2 in both the petitions.

At the joint request of learned counsel representing the parties, list on 27.07.2023.

(Sandeep Sharma) Judge 22nd June, 2023 (reena) ::: Downloaded on - 23/06/2023 20:33:14 :::CIS