Himachal Pradesh High Court
Parkash Chand vs . Ajay Sharma on 22 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Parkash Chand vs. Ajay Sharma CR Nos. 77 and78 of 2015 22.06.2023 Present: Ms. Meera Devi, Advocate, for the petitioner(s).
Mr. Sumit Sood, Advocate, for respondent No.1.
Mr. Ramakant Sharma, Advocate, for r respondent No.2 in both the petitions.
At the joint request of learned counsel representing the parties, list on 27.07.2023.
(Sandeep Sharma) Judge 22nd June, 2023 (reena) ::: Downloaded on - 23/06/2023 20:33:14 :::CIS