Section 53 in Birsa Munda Tribal University Act, 2017
53. Pension, insurance and provident fund of staff of University, etc.
- The University shall, for the benefit of its officers, teachers and other employees as also of colleges and institutions, make provisions in such matters as insurance, pension, provident fund or other benefits as it may deem fit, in such manner and subject to such conditions as may be prescribed by the Statutes.
