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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(v) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(v)On completion of repair and maintenance and regulation works the report about works executed shall be prepared and all related vouchers shall be put up before the managing committee for scrutiny and suggestions for future adoption. The final report shall also be put up before the general body.