Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Karnataka - Subsection Section 61(4) in University of Horticultural Sciences Act, 2009 (4)The Commission shall, after holding such enquiry as it deems fit, make its recommendations to the Chancellor and to the State Government.
