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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(f) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(f)Mere mentioning religion in the Rank Card as classed by the candidate shall not entitle the candidate a Minority Status. It needs to be proved later as per rules.