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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(xv) in The Orissa Agricultural Produce Markets Rules, 1958

(xv)advise the Committee and its Chairman in the light of the provisions of the Act, Rules and Bye-laws and the previous decisions or direction of the Committee/Director/Board;